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State of Uttar Pradesh - Section

Section 115 in Rules under the United Provinces Excise Act, 1910

115. Excise Inspectors on preventive duty.

- An Excise Inspector on preventive duty is required to inspect minutely the working of all Excise arrangements, and enquiries into the nature and extent of all suspected evasions of the law. He must bring to the notice of his superior Officer any defect which he may discover or improvements which may suggest themselves.