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[Cites 0, Cited by 0] [Section 108(7)] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(7)(d) in Sashastra Seema Bal Act, 2007

(d)This sub-section applies to the Government scientific expert, for the time being specified in sub¬section (4) of section 293 of the Code of Criminal Procedure, 1973 (2 of 1974).