Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Degloor Market Committee (Reconstitution and Reorganisation) Order, 1960. 9. Provisions relating to employees of existing Corporation. - All officers and servants of the existing Corporation shall continue to be officers and servants of the existing Corporation as reorganised.
