Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(xxiv) in The Court Fees Act, 1870

(xxiv)[Petitions under the Indian Christian Marriage Act, 1872, sections 45 and 48].