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Madhya Pradesh High Court

Rameshwar vs Wakf Dargah Bandi Chod Data Naugaon Dhar ... on 15 January, 2018

THE HIGH COURT OF MADHYA PRADESH CR-226-2015 (RAMESH WAR Vs WAKFDARGAH BANDI CHOD DA TA NA UGAONDHAR THRUSIRAJUDDIN) 16 Indore, Dated : 15-01-2018 Parties through their counsel. List after four weeks.

IR, if any, to continue till the next date of hearing. (PRAKASH SHRIVASTAVA) JUDGE