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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(b) in New Bombay Disposal Land Regulations, 1975

(b)The lessee shall furnish to the Managing Director on or before the 10th day of every calendar month a return showing the particulars of skilled and unskilled employees employed by him during the preceding calendar month. The return shall be in such a form as may be determined by the Managing Director from time to time.