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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(c) in The Uttarakhand Co-operative Service Rules, 2016

(c)a person of Indian origin, who has migrated from Pakistan, Burma, Sri Lanka or any East African Country of Kenya, Uganda and United Republic of Tanzania (formerly Tanganyika and Zanzibar) with an intention of permanently settling in India: