Section 74(1)(d) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1)(d) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(d)an order under section 9,

(da)[ an order under section 9A] [This clause was inserted, by Bombay 13 of 1956, section 40(2).],