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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2)(c) in Assam Panchayat (Constitution) Rules, 1995

(c)when more nomination papers than one are delivered by or on behalf of a candidate, the declaration to the symbols made in the first nomination paper be accepted and no other declaration as to symbols shall be taken into consideration.