Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(m) in Telangana Societies Registration Act, 2001 (m)"Registrar General" means the Inspector General of Registration, appointed by the Government under section 3 of the Registration Act, 1908 (Central Act 16 of 1908);
