Calcutta High Court (Appellete Side)
Devendra Kumar Sarawgee & Ors vs Purbanchal Estates Private Ltd. & Ors on 17 August, 2015
Author: Ishan Chandra Das
Bench: Ishan Chandra Das
1 17.08.15
227/ skp. C.O. 2301 of 2013 Devendra Kumar Sarawgee & Ors.
Vs. Purbanchal Estates Private Ltd. & Ors.
Mr. Probal Kr. Mukherjee, Mr. Prasanta Naskar ... for the Opposite party No. 1.
Let the matter appear in the list on 21st September, 2015.
Department is directed to serve notice upon the petitioners intimating the next date of hearing and file a report before this Court on the next occasion.
(Ishan Chandra Das, J. )