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[Cites 0, Cited by 0] [Section 46B(1)] [Section 46B] [Entire Act]

Union of India - Subsection

Section 46B(1)(a) in The Indian Post Office Rules, 1933

(a)The transparent panel shall be parallel to the greatest dimension so that the address of the addressee appears on the same direction and the application of the date-stamp is not interfered with.