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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(4)(c) in Sikkim Fire Services Act, 1981

(c)the place at which or the limits of the areas within which the members or any class of members of the fire brigade shall ordinarily reside for ensuring that the services of the members or such class of members of the fire brigade may be readily available;