Section 20(1)(a) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(a) in The M.P. Public Health Act, 1949

(a)whether the source of water supply for such local area or part thereof is contaminated from any cause against which effective means of protection can be taken; and

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State of Madhya Pradesh - Subsection

Section 20(1)(a) in The M.P. Public Health Act, 1949