Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(a) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999 (a)By the Commission from admission to any examination or appearance at any interview held by the Commission for selection of candidates; and
