Section 6(14)(f) in Indian Institute of Teacher Education, Gujarat Act, 2010

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State of Gujarat - Subsection

Section 6(14)(f) in Indian Institute of Teacher Education, Gujarat Act, 2010

(f)to organise under its Centre of Training several specialised in-service training courses so as to serve those -

(i)who need to migrate to a foreign country and

(ii)such other groups of candidates or teachers who have special needs for training;