Chattisgarh High Court
Rajesh Kurre vs State Of Chhattisgarh 4 Wpl/169/2018 ... on 20 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 5335 of 2018
Rajesh Kurre & Ors. Versus State of Chhattisgarh & Ors.
20.08.2018 Shri C.K.Kesharwani, Advocate for petitioner.
Ms. Sunita Jain, Panel Lawyer for State.
Heard.
Admit.
Issue notice to the respondent No.4 on payment of P.F. as per rules.
Since, the respondents No. 1, 2 & 3 are represented through the State counsel, payment of P.F. part stands dispensed with.
List it for final hearing in due course.
Sd/-
(P. Sam Koshy) JUDGE Sumit