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Chattisgarh High Court

Rajesh Kurre vs State Of Chhattisgarh 4 Wpl/169/2018 ... on 20 August, 2018

                        HIGH COURT OF CHHATTISGARH, BILASPUR

                                             Order Sheet

                                     WPS No. 5335 of 2018

                   Rajesh Kurre & Ors. Versus State of Chhattisgarh & Ors.



20.08.2018          Shri C.K.Kesharwani, Advocate for petitioner.

                    Ms. Sunita Jain, Panel Lawyer for State.

                    Heard.

                    Admit.

                    Issue notice to the respondent No.4 on payment of P.F. as per rules.

Since, the respondents No. 1, 2 & 3 are represented through the State counsel, payment of P.F. part stands dispensed with.

List it for final hearing in due course.

Sd/-

(P. Sam Koshy) JUDGE Sumit