Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 238(238)] [Section 238] [Entire Act]

Union of India - Subsection

Section 238(238)(f) in The Railway Protection Force Rules, 1987

(f)accident free driving and good record for a continuous period of 20 years.