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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(2) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

(2)Renewable Purchase Obligation from solar sources for FY 2010-11 shall be 0.25 Percent of overall RPO as specified in (1) above with an annual increase of 0.25 Percent.