Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(8)] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(8)(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(a)He/She shall instruct the candidates to check the number of pages in the answer book serially. In case of missing pages in an answer book, if identified, before writing answers on it, the answer book shall be replaced. It shall otherwise be reported for further action.