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Union of India - Section

Section 81 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

81. Materials .-Materials to be used in or on facilities shall be selected, considering the following, namely:-

(a)requirements with respect to loads;
(b)manufacturing, assembling and construction processes;
(c)use of material protection, if any;
(d)fire technical properties;
(e)probable changes in operational conditions;
(f)possibilities for reduction of, re-use and recycling of waste;
(g)employees' health and working environment; and
(h)possible future removal.