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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(j) in The Goa Education Development Corporation Act, 2003

(j)"educational service" means any service which is directly/indirectly undertaken partly/entirely for the purpose of education and includes teaching and learning (formal/informal), research activity, apprenticeship training, training workshop, seminars, conferences testing, etc.