Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(v) in Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1976 (v)any sum payable to the State Government or the Central Government or to any local authority, whether by way of revenues, tax, cess or loan or otherwise;
