Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 395(4)] [Section 395] [Entire Act]

State of Odisha - Subsection

Section 395(4)(iii) in The Orissa Municipal Corporation Act, 2003

(iii)if the proposed street is not designed so as to connect at one end with a street which is already open, may be refused by the Standing Committee, which shaft be communicated by the Commissioner to the applicant.