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K. Umadevi vs The Government Of Tamil Nadu on 25 January, 2023

     ITEM NO.75                      REGISTRAR COURT. 1            SECTION XII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                  No(s).   20178/2022

     K. UMADEVI                                                         Petitioner(s)

                                                   VERSUS

     THE GOVERNMENT OF TAMIL NADU & ORS.                                Respondent(s)


      IA No. 168778/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 25-01-2023 These matters were called on for hearing today.



     For Petitioner(s)

                                      Mr. Nitin Kumar, Adv.
                                      Mr. K. V. Muthu Kumar, AOR


     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

Service is complete on respondent Nos.1 to 4 but none has entered appearance.

Registry to process the matter for listing before the Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Digitally signed by Indu Marwah Date: 2023.01.28 Registrar 12:09:59 IST Reason: