Bombay High Court
Vice Chancellor Solapur University, ... vs Dagadu Pandurang Sabale (Deceased) ... on 25 October, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL STAMP NO. 18038 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT
V/S
Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT
Ramesh Shankar Rathod And Ors.
WITH FIRST APPEAL STAMP NO. 17970 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri Bhagwan Pamandas Nagdeo And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 17974 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Digambar Bhau Sabale(deceased)thr.his ....RESPONDENT Lrs.1.1)shri.nagnath D. Sabale And Ors.
WITH FIRST APPEAL STAMP NO. 17981 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Ganpati Dhulappa Sabale And Ors. ....RESPONDENT WITH Page 1/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: FIRST APPEAL STAMP NO. 17991 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Digambar Vithobha Waghmare(deceased)thr.his ....RESPONDENT Lrs.dattatraya Digambar Waghmare And Ors.
WITH FIRST APPEAL STAMP NO. 18000 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Chokhalu Soma Rathod (deceased) Thr. His ....RESPONDENT Lrs.1.1)nagnath Chokhalu Rathod And Anr.
WITH FIRST APPEAL STAMP NO. 18007 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Rama Appa Sabale (deceased) Thr.his ....RESPONDENT Lrs.sahebrao Rama Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 18013 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Appa Sitaram Sabale(deceased)thr.his ....RESPONDENT Lrs.1.1)laxman Appa Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 18017 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT Page 2/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: V/S Baliram Tatya Mane (koli) (deceased) Thr. His....RESPONDENT Lrs.1.1)ajit Baliram Mane And Ors.
WITH FIRST APPEAL STAMP NO. 18031 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri.balbhim Tukaram Sabale And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 18034 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Bhoju Damu Rathod(deceased)thr.lrs.manglu ....RESPONDENT Bhoju Rathod(deceased)thr.lrs.1.1)vasant M.rathod And Ors WITH FIRST APPEAL STAMP NO. 18046 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Nagarbai Masa ....RESPONDENT Waghmare(deceased)thr.lrs.pradeep Sonavane(deceased)thr.lrs.vaishali Sonawane And Ors WITH FIRST APPEAL STAMP NO. 18056 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Page 3/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: Bhikaji Sambha Waghmare And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 19775 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Prabhu Rama Rathod (since Deceased) Thr. Lrs.
....RESPONDENT Suresh P Rathod And Ors.
WITH FIRST APPEAL STAMP NO. 19777 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Keshav Sidram Sontale (since Deceased) Thr. ....RESPONDENT Lrs. Rohini S Padsalgi And Anr.
WITH FIRST APPEAL STAMP NO. 19781 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Maruti Kashinath Chandanshive (deceased) Thr.
....RESPONDENT Lrs. Dyandev Maruti Chandanshive And Anr.
WITH FIRST APPEAL NO. 485 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Rama Krushna Sabale And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 19787 OF 2021 Page 4/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Tukaram Sambhu Sabale (deceased) Thr. Lrs. ....RESPONDENT Ravansiddha Tukaram Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 19789 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Dagadu Pandurang Sabale (deceased) Thr. Lrs.....RESPONDENT Ashok Dagadu Sabale And Ors.
WITH FIRST APPEAL STAMP NO. 19792 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Krushnabai Tatya Mane (koli) Since Deceased....RESPONDENT Thr. Her Lrs. And Amp. Representative WITH FIRST APPEAL STAMP NO. 19799 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri Abhaykumar Vivekanand Ghate And Ors.....RESPONDENT WITH FIRST APPEAL STAMP NO. 19804 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Shri Ajinkya Ashok Ghate And Anr. ....RESPONDENT Page 5/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: WITH FIRST APPEAL STAMP NO. 19812 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Smt.suparna Vivekanand Ghate And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 19822 OF 2021 Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Kamini Ashok Ghate(deceased)thr.lrs.1.1)ashok ....RESPONDENT Jivan Ghate And Anr.
WITH FIRST APPEAL STAMP NO. 19830 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Ashok Jivan Ghate (deceased) Thr. Lrs. Ajinkya ....RESPONDENT Ashok Ghate And Anr.
WITH FIRST APPEAL STAMP NO. 19839 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Kasturbai Shankarrao Katkam And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 20338 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Page 6/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: Nuruddin Karmali Mulani And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 20341 OF 2021 Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Shirish Ramchandra Godbole And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 418 OF 2022 Nuruddin Karmali Mulani And Anr. ....APPELLANT V/S The State Of Maharashtra , Collector Of Solapur ....RESPONDENT And Anr.
WITH FIRST APPEAL STAMP NO. 23345 OF 2022 Keshav Sidram Sontale (deceased) Thr. L.r.s. 1a) ....APPELLANT Rohini Sidharam Padsalgi V/S Vice Chancellor Solapur University And Anr.....RESPONDENT WITH FIRST APPEAL STAMP NO. 25231 OF 2022 Ajinkya Ashok Ghate ....APPELLANT V/S Vice Chancellor, Solapur University, Solapur ....RESPONDENT WITH FIRST APPEAL STAMP NO. 19802 OF 2021 Page 7/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Rajvilas Vivekanand Ghate And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 417 OF 2022 Pradeep Narsinha Pimparkar And Ors. ....APPELLANT V/S The State Of Maharashtra (summons To Be ....RESPONDENT Served On The Collector Solapur) And Anr.
WITH INTERIM APPLICATION NO. 17830 OF 2022 In First Appeal STAMP NO. 18038 OF 2021 Shankar Dharu@thavaru Rathod (deceased) Thr.....PETITIONER His Lrs.1.1)ramesh Shankar Rathod And Ors.
V/S Vice Chancellor Solapur University, Solapur ....RESPONDENT And Anr.
WITH INTERIM APPLICATION NO. 3141 OF 2021 In First Appeal STAMP NO. 18038 OF 2021 Vice Chancellor Solapur University, Solapur. ....PETITIONER V/S Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT Ramesh Shankar Rathod And Ors.
WITH INTERIM APPLICATION NO. 19243 OF 2022 Page 8/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: In First Appeal STAMP NO. 18038 OF 2021 Fulabai Shivaji Chavan And Ors. ....PETITIONER V/S Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT Ramesh Shankar Rathod And Ors.
FA(ST)18038/2021 a/w other connected group of 33 matters Mr P N Joshi a/w Ms .Rukmini Khairnar and I. M. Khairadi, Adv for Appellant/Applicant in all matters (except FA 417/2022 ,FA 418/2022, FA(ST)/23345/2022 and FA(ST)/25231/2022) and for Respondent in FA 417/2022 ,FA 418/2022 and FA(ST)/25231/2022) Mr Hrishikesh S Shinde a/w Mr. R P Kasbekar, Adv for Applicant in IA/19243/2022 Mr. Drupad Patil a/w Mr. Kaustubh Thipsay i/b Mr. Aditya Shirke for Appellant/Applicant in FA/417/2022 and FA/418/2022 and for Respondent Nos. 1 and 2 in FA (ST) 20338/2021, for Respondent Nos. 1 to 3 in FA (ST) 20341/2021 Mr Shriram S Choudhari for Appellant/Applicant in FA(ST)/25231/2022 and for Respondent in FA(ST) 19799 , 19802, 19804, 19812, 19822 and 19830 of 2021 Adv. T. D. Deshmukh a/w Mr. Ritesh Kulkarni and Mr. H. D. Chavan, Ms. Salagna Mohanty, Ms Kshema Mahuli and Mr Anshuman Deshmukh, Adv for Appellant in FA(ST)/23345/2022 and for Respondents in all other First Appeals Ms Tanaya Goswami, AGP for State Page 9/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 ::: CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 25th October, 2023 P.C. :
S. O. to 26/10/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 10/10 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 10:23:57 :::