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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

(2)The Board of Trustees shall be a body corporate under the name Orissa State Housing Board Provident Fund Trust Board having perpetual succession and a common seal.