Section 6(2)(iv) in Shri Sanwaliaji Temple Act, 1992

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State of Rajasthan - Subsection

Section 6(2)(iv) in Shri Sanwaliaji Temple Act, 1992

(iv)the established tradition of representation of sixteen villages around the temple including Mandphia as recorded in the trust deed shall be carried out so far as practicable while nominating the Board and at least three members including President shall be from amongst the residents of the Villages mentioned in the Schedule.

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State of Rajasthan - Subsection

Section 6(2)(iv) in Shri Sanwaliaji Temple Act, 1992