Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act] Union of India - Subsection Section 79(2)(c) in Indian Forest Act, 1927 (c)to prevent, as required by sub-section (1), any fire in the vicinity of such forest from spreading to such forest; or