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[Cites 0, Cited by 0] [Section 179(1)] [Section 179] [Entire Act]

State of Goa - Subsection

Section 179(1)(a) in The Goa Panchayat Raj Act, 1994

(a)the manner in which purchase of stores, equipments, machineries and other articles required by a Zilla Panchayat, or Panchayat shall be made by them;