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[Cites 0, Cited by 0] [Section 215(2)] [Section 215] [Entire Act]

State of Maharashtra - Subsection

Section 215(2)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)extend, alter or apply to any purpose different to that to which the same has been heretofore applied, and buildings, already existing within the said limits; or