Section 51(9)(xv) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

[Cites 0, Cited by 0] [Section 51(9)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(9)(xv) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(xv)office Journal. - The Superintendent shall in his/her own hand - writing, maintain an office Journal in which shall be recorded daily, every occurrence of importance connected with the management of the Home, which is not otherwise disposed of in the registers of correspondence and which it is desirable to note for future guidance.

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State of Rajasthan - Subsection

Section 51(9)(xv) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970