Section 22(6) in The Khadi and Village Industries Commission Rules, 2006
(6)The budget shall, among other matters include, -(i)the estimated opening balance;(ii)the estimated receipts by way of funds to be released by the Government, recovery of interest refund of loans and other miscellaneous receipts;(iii)the proposed expenditure separately under:(a)Khadi Industries;(b)Khadi Industries (Science and Technology);(c)Interest Subsidies - Khadi;(d)Village Industries;(e)Village Industries (Science and Technology);(f)Interest Subsidies - Village Industries;(g)Rural Employment Generation Programme;(h)Khadi Loan;(i)Village Industries Loan;(j)Scheme of Fund for Regeneration of Traditional Industries;(k)Administrative Expenses; and(l)Such other heads or sub-heads as the Government may direct.
