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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Orissa Preservation of Private Forests Act, 1947

(3)The permission referred to in Sub-section (2) may be granted either in any particular case or generally with reference to a specified forest or in respect of a class of trees therein.