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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007

(2)The security may be in the shape of National Defence Certificate, National Savings Certificates and the like pledged, or cash deposited in Government Treasury of the district concerned or cash guarantee, in favour of the-licensing authority for due performance of the terms and