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Supreme Court - Daily Orders

Nagar Palika Parishad Hathras vs Munni Devi on 11 March, 2022

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Pamidighantam Sri Narasimha

      ITEM NO.9                                   COURT NO.2                       SECTION XI
                                      (HEARING THROUGH VIDEO CONFERENCING)
                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS
      Petition for Special Leave to Appeal (C) No.3586/2022
      (Arising out of impugned final judgment and order dated 02-02-2022 in
      CMCA No.02/2022 passed by the High Court Of Judicature At Allahabad)

      NAGAR PALIKA PARISHAD HATHRAS                                           Petitioner(s)

                                                  VERSUS

      MUNNI DEVI & ANR.                                                       Respondent(s)

      (FOR ADMISSION and IA; No.29812/2022 – FOR EXEMPTION FROM FILING
      O.T.; and, IA No.29814/2022 – FOR PERMISSION TO FILE ADDITIONAL
      DOCUMENTS/FACTS/ANNEXURES)

      Date : 11-03-2022 This petition was called on for hearing today.

      CORAM :
                                HON'BLE MR. JUSTICE UDAY UMESH LALIT
                                HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                                HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

      For Petitioner(s)                    Mr.   Pramod Swarup, Sr. Adv.
                                           Mr.   Praveen Swarup, AOR
                                           Ms.   Payal Swarup, Adv.
                                           Ms.   Pareena Swarup, Adv.
                                           Mr.   Ameet Singh, Adv.
                                           Mr.   Saurabh Agarwal, Adv.
                                           Ms.   Pooja Sharma, Adv.

      For Respondent(s)

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Mr. Pramod Swarup, learned Senior Advocate for the petitioner submits that he has instructions to withdraw the instant Special Leave Petition.

Statement recorded.

The Special Leave Petition is, accordingly, dismissed as Signature Not Verified withdrawn.

Digitally signed by Dr.
Mukesh Nasa
Date: 2022.03.12
11:25:54 IST
Reason:




                           (MUKESH NASA)                                (VIRENDER SINGH)
                           COURT MASTER                                  BRANCH OFFICER