Supreme Court - Daily Orders
Nagar Palika Parishad Hathras vs Munni Devi on 11 March, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.9 COURT NO.2 SECTION XI
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.3586/2022
(Arising out of impugned final judgment and order dated 02-02-2022 in
CMCA No.02/2022 passed by the High Court Of Judicature At Allahabad)
NAGAR PALIKA PARISHAD HATHRAS Petitioner(s)
VERSUS
MUNNI DEVI & ANR. Respondent(s)
(FOR ADMISSION and IA; No.29812/2022 – FOR EXEMPTION FROM FILING
O.T.; and, IA No.29814/2022 – FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 11-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Pramod Swarup, Sr. Adv.
Mr. Praveen Swarup, AOR
Ms. Payal Swarup, Adv.
Ms. Pareena Swarup, Adv.
Mr. Ameet Singh, Adv.
Mr. Saurabh Agarwal, Adv.
Ms. Pooja Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Pramod Swarup, learned Senior Advocate for the petitioner submits that he has instructions to withdraw the instant Special Leave Petition.
Statement recorded.
The Special Leave Petition is, accordingly, dismissed as Signature Not Verified withdrawn.
Digitally signed by Dr. Mukesh Nasa Date: 2022.03.12 11:25:54 IST Reason: (MUKESH NASA) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER