Section 34(2)(b) in The Indian Electricity Act, 1910

[Cites 0, Cited by 3] [Section 34(2)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2)(b) in The Indian Electricity Act, 1910

(b)that any electric supply-lines or other works for the generation, transmission, supply or use of energy are attended with danger to the public safety or to human life or injuriously affect any telegraph-line, or

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Union of India - Subsection

Section 34(2)(b) in The Indian Electricity Act, 1910