Allahabad High Court
Mahesh Kumar Yadav (Pharmacy Lecturer) vs State Of U.P. And 2 Others on 25 November, 2025
Author: Saurabh Shyam Shamshery
Bench: Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD
Neutral Citation No. - 2025:AHC:210521
HIGH COURT OF JUDICATURE AT ALLAHABAD
WRIT - A No. - 17709 of 2025
Mahesh Kumar Yadav (Pharmacy Lecturer)
.....Petitioner(s)
Versus
State Of U.P. And 2 Others
.....Respondent(s)
Counsel for Petitioner(s)
:
Amrendra Nath Rai, Sanjay Singh
Counsel for Respondent(s)
:
C.S.C.
Court No. - 32
HON'BLE SAURABH SHYAM SHAMSHERY, J.
1. Heard Sri Sanjay Singh, learned counsel for the petitioner and Sri Shishir Tiwari, learned Standing Counsel.
2. Learned counsel for the petitioner on instructions submits that he is not pressing prayer no.A and the only prayer being pressed is payer no.B i.e. to decide the Review/Appeal dated 30.8.2025 under Rule-14 of Discipline and Appeal Rules 1999 which is pending before respondent no.2 be decided expeditiously.
3. Learned Standing Counsel has no objection to the aforesaid submissions.
4. Considering the submission of learned counsel for the petitioner, this writ petition is disposed of that Review/Appeal dated 30.8.2025, pending before the respondent no.2 be decided expeditiously in accordance with law.
(Saurabh Shyam Shamshery,J.) November 25, 2025 SB