Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 50 in The Assam Excise Rules, 2016 50. Grant of compounding etc. licence to Bonded Warehouse licence holder. - Licences under Rule 49 (a) and (b) above shall not be granted except to persons holding a Bonded warehouse licence for the storage of foreign liquor.
