Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30A(4)] [Section 30A] [Entire Act] State of Odisha - Subsection Section 30A(4)(c) in The Orissa Co-operative Societies Rules, 1965 (c)A copy of the final list published shall be supplied by the Society, to any member on payment of such fees as may be specified by the Registrar.