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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(e) in The Wild Life (Protection) Act, 1972

(e)the Collector, with the consent of the claimant, or [the Authority], with the consent of both the parties, may award compensation in land or money or partly in land and partly in money; and