Madhya Pradesh High Court
Kuldeep Saxena vs Pradeep Saxena on 17 April, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-622-2017 (KULDEEP SAXENA Vs PRADEEP SAXENA) 13 Indore, Dated : 17-04-2018 Shri V.K.Soni, Advocate for the applicant. As prayed by counsel for the applicant, list the case under the same head on 27.4.2018.
sh (J. P. GUPTA) e JUDGE ad Pr a hy HEMA Digitally signed by HEMANT SARAF DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, st=Madhya Pradesh, NT 2.5.4.20=f8fa0b4f4478c6238823256688e ad 73f3f8f39554afa15525b099da0b0d4006 0cc, 2.5.4.45=032100B4D4EFC45F55BC994B8 52B06B9D10F087FD53DFA89484840E33 SARAF CAB2954C72B5C, serialNumber=44b85edb5491f85db4fba 34b88536982559dd7a93eb6a14394e7df M 0d8412c4a8, cn=HEMANT SARAF Date: 2018.04.17 16:05:16 +05'30' of rt ou C h ig H