Section 28(1)(c) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

(c)Hydro generating station including pumped storage hydro electric generating station and transmission system including communication system:

(i)Receivables equivalent to two months of fixed cost;

(ii)Maintenance spares @ 15% of operation and maintenance expenses specified in regulation 29; and

(iii)Operation and maintenance expenses for one month.

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