Calcutta High Court
Hanuman Industries (India)(P) Ltd vs Bhagabati Prasad Jhunjhunwala on 8 January, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
C.S. No. 410 of 1988
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
HANUMAN INDUSTRIES (INDIA)(P) LTD.
Versus
BHAGABATI PRASAD JHUNJHUNWALA
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 8th January, 2014.
The Court: Papers are not traceable. None appears for the plaintiff.
The suit is dismissed without any order as to costs.
(DEBANGSU BASAK, J.) sg2/akb