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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(k) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(k)'law' includes any enactment, Ordinance, regulation, order, bye-law, rule, scheme, notification or other instrument having the force of law;