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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(1) in Sardar Patel University Act, 1955

(1)The Syndicate shall have the power [after consultation with the Academic Council] [These words were inserted, by Gujarat 8 of 1966, Section 22(1).] to recognise as a recognized institution any institution of research or specialized studies other than a college.