Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37A] [Entire Act] State of Rajasthan - Subsection Section 37A(xviii) in The Rajasthan Minor Mineral Concession Rules, 1986 (xviii)The contractor shall not transfer the contract as a whole or in part and shall also not grant any sub-contract to or in the name of any other person.
