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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(4)The admission of children in accordance with clause (c) of subsection (1) of section 12 shall be done by draw of lots or in accordance with the directions issued by the State Government, from time to time.