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[Cites 0, Cited by 0] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(4) in The Coal Mines Regulations, 2011

(4)In an excavation in any hard and compact ground or in prospecting trenches or pits, the sides shall be adequately benched, sloped or secured so as to prevent danger from fall of sides.Provided that the height of the bench shall not exceed 6 metres.