Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Andhra Pradesh - Subsection Section 35(1)(d) in Jawaharlal Nehru Technological Universities Act, 2008 (d)occupy or use such property, otherwise than in accordance with the rules or other provisions made thereof by the University or other Authority concerned.